Jammu & Kashmir High Court - Srinagar Bench
Haleema Begum vs Baramulla Central Cooperative Bank on 2 June, 2023
Author: Tashi Rabstan
Bench: Tashi Rabstan
Serial No. 37
Regular Cause list
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CM No. 5984/2022
In OWP No. 145/2018
Haleema Begum
..... Petitioner/Appellant(s)
Through: None
V/s
Baramulla Central Cooperative Bank
.....Respondent(s)
Through: None.
CORAM:
HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
ORDER
02.06.2023 Nemo for the parties. Await appearance. Adjourned. List on 18.08.2023.
(Tashi Rabstan) Judge SRINAGAR:
02.06.2023 "Mir Arif"