Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Kerala - Subsection Section 23(xiii) in Kerala University Act, 1969 (xiii)to constitute a Council of Students' Affairs consisting of such number of teachers and students as may be prescribed by the Statutes to advise the Academic Council on matters relating to the welfare of the students ;
