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Delhi High Court - Orders

Rajinder Pershad & Anr vs Ram Niwas (Deceased) Thr Lrs & Ors on 8 February, 2021

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                          $~Adv.19
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      RSA 37/2020 & CM Nos.7988-89/2020
                                 RAJINDER PERSHAD & ANR            ..... APPELLANTS
                                              Through: Mr. J.K. Jain, Adv.

                                                    versus

                                 RAM NIWAS (DECEASED) THR LRS & ORS ..... RESPONDENTS
                                               Through: None.
                                 CORAM:
                                 HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                         ORDER

% 08.02.2021 [Court hearing convened via video-conferencing on account of COVID-19]

1. Although Mr. J.K. Jain is present on behalf of the petitioners, there is no representation on behalf of the respondents.

2. Since the matter has been listed before the Court on account of an en bloc date, adverse orders qua the respondents are deferred.

3. List the matter on 23.09.2021.

RAJIV SHAKDHER, J FEBRUARY 08, 2021/pmc Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:10.02.2021 02:29:31