Delhi High Court - Orders
Rajinder Pershad & Anr vs Ram Niwas (Deceased) Thr Lrs & Ors on 8 February, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~Adv.19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 37/2020 & CM Nos.7988-89/2020
RAJINDER PERSHAD & ANR ..... APPELLANTS
Through: Mr. J.K. Jain, Adv.
versus
RAM NIWAS (DECEASED) THR LRS & ORS ..... RESPONDENTS
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 08.02.2021 [Court hearing convened via video-conferencing on account of COVID-19]
1. Although Mr. J.K. Jain is present on behalf of the petitioners, there is no representation on behalf of the respondents.
2. Since the matter has been listed before the Court on account of an en bloc date, adverse orders qua the respondents are deferred.
3. List the matter on 23.09.2021.
RAJIV SHAKDHER, J FEBRUARY 08, 2021/pmc Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:10.02.2021 02:29:31