Delhi High Court - Orders
Anita Panikar vs S. K. Sharma on 12 October, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 83/2021 & CM APPL. 33514/2023
ANITA PANIKAR
..... Appellant
Through:
versus
S. K. SHARMA
..... Respondent
Through: Mr. Vinayak Thakur, Adv.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 12.10.2023
List on 06.12.2023.
JASMEET SINGH, J
OCTOBER 12, 2023 / (MS)
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