Section 18(2)(b) in Jammu and Kashmir Drugs and Magic Remedies (Objectionable Advertisements) Act, 2018

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

(b)prescribe the manner in which advertisements of articles or things referred to in clause (c) of Section 16 may be sent confidentially.

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