Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9A(2)] [Section 9A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 9A(2)(b) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015

(b)all the unpublished price sensitive information shall be identified and its confidentiality shall be maintained as per the requirements of these regulations;