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Madhya Pradesh High Court

Neeraj Jaiswal vs The State Of Madhya Pradesh on 3 February, 2023

Author: Pranay Verma

Bench: Pranay Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 13681 of 2021 (NEERAJ JAISWAL AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 03-02-2023 Shri Ayush Jain, learned counsel for the petitioners prays for time to argue the matter.

As prayed, list after four weeks.

(PRANAY VERMA) JUDGE rashmi Signature Not Verified Signed by: RASHMI PRASHANT Signing time: 04-Feb-23 1:57:11 PM