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State of Karnataka - Section

Section 6 in The Karnataka Sugarcane (Regulation of Purchase and supply) Act, 2013

6. Prohibition of distribution of certain varieties of seeds.

- The occupier of the factory or any other person acting on his behalf, shall not distribute to any person in any area or shall not plant, sugarcane seed of any variety if the same has been declared by the Government as unsuitable under section 5.