Section 22(1)(b) in The Rajasthan Technical University Act, 2006

[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

(b)Ex-officio Members:-

(i)the Secretary to the Government, Finance Department;

(ii)the Secretary to the Government, Technical Education Department;

(iii)the Director of Technical Education, Government of Rajasthan;

(iv)the Registrar of the University, Secretary.

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