Bombay High Court
Sharifabai Kuttubuddin Wakf-Aulad ... vs Generic Engineering Construction And ... on 30 July, 2024
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 15025 OF 2023
In
Commercial Suit 198 OF 2021
Sharifabai Kuttubuddin Wakf-aulad Trust ....PETITIONER
V/S
Generic Engineering Construction And Projects
....RESPONDENT
Ltd CORAM : HON'BLE JUSTICE SHRI ARIF S. DOCTOR J DATE : 30th July, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 26/08/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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