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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Parel Investments and Trading Private Limited and Domestic Gas Private Limited (Taking Over of Management) Act, 1979

(2)No court shall takecognizance of an offence punishable under this section except with the previoussanction of the Central Government or of an officer authorised by the CentralGovernment in this behalf.