Supreme Court - Daily Orders
Fateh Bahadur Singh vs Union Of India on 21 January, 2021
Bench: L. Nageswara Rao, Aniruddha Bose
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C)NO. /2021
(Diary No(s).25389/2020 )
IN
WRIT PETITION (CIVIL) NO. 30/2020
FATEH BAHADUR SINGH & ORS. PETITIONER(S)
VERSUS
UNION OF INDIA & ORS. RESPONDENT(S)
O R D E R
Application for oral hearing is rejected. Delay condoned.
We have perused the Review Petition and the connected papers. We do not find any error in the order impugned, much less an apparent error on the face of the record, so as to call for its review.
The Review Petition is, accordingly, dismissed. Pending application(s), if any, shall stand disposed of.
....................J (L.NAGESWARA RAO) ....................J Signature Not Verified ( ANIRUDDHA BOSE ) Digitally signed by GEETA AHUJA Date: 2021.01.23 12:14:14 IST Reason: NEW DELHI;
21st January, 2021.
ITEM NO.1004 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) Diary No(s). 25389/2020 in W.P.(C) No. 30/2020 FATEH BAHADUR SINGH & ORS. Petitioner(s) VERSUS UNION OF INDIA & ORS. Respondent(s) ( IA No. 119631/2020 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 119630/2020 - ORAL HEARING) Date : 21-01-2021 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE ANIRUDDHA BOSE By Circulation UPON perusing papers the Court made the following O R D E R Application for oral hearing is rejected.
Delay condoned.
The Review Petition is dismissed in terms of the Signed Order. Pending application(s), if any, shall stand disposed of.
(Geeta Ahuja) (Anand Prakash) Court Master Court Master (Signed Order is placed on the file)