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[Cites 0, Cited by 18] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(c) in The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948

(c)that if in any area under consolidation no land is reserved for any common purpose including extension of the village abadi, or if the land so reserved is inadequate, to assign other land for such purpose.