Madhya Pradesh High Court
M/S Itarsi Gas Agency vs Hindustan Petroleum Corporation ... on 7 October, 2025
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-22544-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 22544 of 2025 (M/S ITARSI GAS AGENCY Vs HINDUSTAN PETROLEUM CORPORATION LIMITED AND OTHERS ) Dated : 07-10-2025 Shri Abhay Tiwari - Advocate for petitioner.
Heard on I.A.No.14717 of 2025 an application for amendment on record.
For the reasons assigned, the application is allowed. Necessary correction be carried out within seven days and file amended memo of petition.
List thereafter.
(VISHAL MISHRA) JUDGE sj Signature Not Verified Signed by: SUSHEEL KUMAR JHARIYA Signing time: 08-10-2025 11:13:40