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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttarakhand - Subsection

Section 24(1) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(1)In primary co-operatives, each members shall have one vote :provided that a person shall have been a member for at least one full financial year, before being eligible to vote :provided that the condition of one year membership shall not apply to the members who join at registration/conversion or at any time after the registration/ conversion of a co-operative but before the first financial year ending;