Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Puducherry - Subsection Section 7(2) in Puducherry Land Reforms (Fixation of Ceiling on Land) Act, 1973 (2)The notification referred to in sub-section (1) shall contain such particulars and shall be published in such manner as may be prescribed.
