Section 29E in Karnataka Co-Operative Societies Act, 1959
29E. [ Filling up of casual vacancy in the office of members of the Committee. [Sections 29E and 29F inserted by Act 25 of 1998 w.e.f. 15.08.1998.]
- Any vacancy in the office of members of the committee of a co-operative society by reason of death, resignation, removal or otherwise, shall be filled up in such manner as may be specified in the bye-laws of such society.
