Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(2)(a) in The Jammu and Kashmir Aerial Ropeways Act, 2002

(a)within such limits of time and upon such terms and conditions as may be specified in this behalf in the order ; or