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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2)(f) in The Orissa Kendu Leaves (Control of Trade) Act, 1961

(f)the conditions subject to which sums allotted to [Zilla Parishads] [Inserted vide Orissa Gazette Extraordinary No. 1390 dated 19.10.2004 (w.e.f. 1.4.2001).], Samitis and Grama Panchayats shall be utilised;