(22)"trader" means a person who in the regular course of business buys and sells goods or other property whether movable or immovable, and includes -(i)a wholesale merchant,(ii)a commission agent,(iii)a broker,(iv)a manufacturer,(v)a contractor,(vi)a factory owner, but does not include, a person who sells his agricultural produce or cattle or buys agricultural produce or cattle for his use or an artisan.Explanation. - For the purposes of this clause, "an artisan" means a person who does not employ more than ten workers in a manufacturing process on any one day of the twelve months immediately preceding.
