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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(f) in Haryana Civil Services (Compassionate Financial Assistance or Appointment) Rules, 2019

(f)The validity of the names of the eligible family members on the list shall lapse after four years from the date of death or receipt of Police report, as the case may be.