Madhya Pradesh High Court
Homwati @ Omwati vs Sitaram Yadav on 24 January, 2024
Author: Amar Nath Kesharwani
Bench: Amar Nath Kesharwani
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 4566 of 2023 (HOMWATI @ OMWATI AND OTHERS Vs SITARAM YADAV AND OTHERS) Dated : 24-01-2024 Shri P.S. Tomar - Advocate for the appellants.
As prayed by the learned counsel for the appellants, two weeks' time is granted to cure the defect as pointed out by the Registry.
List this case after two weeks for arguments on admission.
(AMAR NATH (KESHARWANI)) JUDGE Vin** Signature Not Verified Signed by: VINOD SHARMA Signing time: 1/27/2024 1:21:46 PM