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State of Haryana - Section

Section 965 in Punjab Jail Manual

965. Prisoners to conform to order as to be care, &c., of articles.

- Every prisoner to whom any article of clothing or bedding or other equipment is at any time supplied, shall conform to all such orders as to the care, custody and use, as the case may be, thereof as may from time to time be issued by the Superintendent subject to the directions (if any) in that behalf of the Inspector-General.