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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(2)(f) in Maharshi Dayanand Saraswati University Act, 1987

(f)that where affiliation is sought in any branch of experimental science, arrangements are made in confirmity with the Statutes, Ordinances and Regulations for imparting instruction in the branch of science in a properly equipped laboratory or museum;