Patna High Court - Orders
Dina Nath Singh vs Subh Narayan Singh And Ors on 6 December, 2022
Author: Rajiv Roy
Bench: Rajiv Roy
IN THE HIGH COURT OF JUDICATURE AT PATNA
FIRST APPEAL No.776 of 1980
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Dina Nath Singh & Ors.
... ... Appellant/s
Versus
Subh Narayan Singh and Ors.
... ... Respondent/s
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Appearance :
For the Appellant/s : None.
For the Respondent/s : None.
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CORAM: HONOURABLE MR. JUSTICE RAJIV ROY
ORAL ORDER
14 06-12-2022No one appears on call from either side.
The matter is running since Thursday i.e. 01.12.2022 when on call none had appeared from either side.
Office to check about the present status of the lawyers appearing on behalf of the appellants and if it is found that they are not in regular practice or are no more to take steps for issuance of notices upon the appellant.
(Rajiv Roy, J) Neha/Jagdish/-
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