Section 17 in Bihar Societies Registration Rules, 2018
17.
(i)Any person can obtain a certified copy of any document relating to any registered Society upon payment of fee as mentioned in the Rule 6.(ii)If a person is unable to obtain a certified copy, he can download the web copy of the concerned document from the Department's authorized website and present the same by attaching a Non-Judicial Stamp of Rs. 500/- per document.
