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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(a) in GUJARAT NEW CAPITAL (PERIPHERY) CONTROL RULES, 1967

(a)a site plan drawn to the scale of 1 C.M.= 40 M. showing:-
(i)the area of the land and measurements of all boundaries,
(ii)revenue numbers of adjoining lands, and
(iii)width of any public road, cart roads, or access road abutting the boundary of the land;