Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Karnataka - Subsection

Section 13(4)(b) in The Karnataka Agricultural Credit Operations and Miscellaneous Provisions Act, 1974

(b)The credit agency shall specify in the notice the amount to be paid.