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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2)(v) in The Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982

(v)Counterfoils of receipts granted shall be kept by the miller and be so produced for inspection and verification when required by the competent authority].