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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(c) in Karnataka Professional Educational Institutions (Regulation of Admission and Determination of Fee) Act, 2006

(c)"Admission Overseeing Committee" means the committee constituted by the State Government under section 5 for regulating the admissions in private unaided professional educational institutions;