Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] Daman and Diu - Subsection Section 66(3) in Daman and Diu Value Added Tax Regulation, 2005 (3)The Commissioner may, with the previous sanction of the Government, engage other persons to assist him in discharge of his duties.
