Section 9(6) in Punjab Public Distribution System (Licensing and Control) Order, 2003
(6)The licensing authority may, after giving the fair price shop concerned an opportunity of stating his case and for reason to be recorded in writing refuse to grant or renew a licence.Form 'A'[See Clause 9(1) and (4)]The Punjab Public Distribution System (Licensing and Control Order, 2003Application for grant/renewal of licence
