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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

State of Haryana - Subsection

Section 4A(d) in The Haryana Official Language Act, 1969

(d)of any order, rule, regulation or bye-law issued in the English language by the Governor of Haryana or by the Governor of Punjab and in force in the State of Haryana, shall be deemed to be the authoritative text thereof in Hindi.]