Calcutta High Court (Appellete Side)
Bengal Bonded Werehouse Ltd vs Morris Baflour & Ors on 17 November, 2017
Author: Aniruddha Bose
Bench: Aniruddha Bose
1
9 17.11.17. M.A.T. 1755 of 2017
& With
10 C.A.N. 9918 of 2017
ab
Bengal Bonded Werehouse Ltd. Vs. Morris Baflour & Ors.
With
MAT 1757 of 2017
Bengal Bonded Werehouse Ltd. Vs. N. Sengupta & Co. represented by its
properioetor Parimal Acharya & Ors.
With
MAT 1758 of 2017
Bengal Bonded Werehouse Ltd. Vs. Digbijoy Express Pvt. Ltd.
With
MAT 1759 of 2017
Bengal Bonded Werehouse Ltd. Vs. Salik Ram Mishra & Ors.
With
MAT 1760 of 2017
Bengal Bonded Werehouse Ltd. Vs. Jagadamba Entgerprises, proprietor Sunil
Kumar Dutta & Ors.
With
MAT 1761 of 2017
Bengal Bonded Werehouse Ltd. Vs. AD line, a sole proprietorship
form owned by Indrajit Banerjee & Ors.
With
MAT 1762 of 2017
Bengal Bonded Werehouse Ltd. Vs. The A to Z Company, a partnership firm
being represented by its Partner Prithwi Guha Neogy & Ors.
With
MAT 1763 of 2017
Bengal Bonded Werehouse Ltd. Vs. Dinesh Kumar Agarwal & Ors.
With
MAT 1764 of 2017
Bengal Bonded Werehouse Ltd. Vs. Volman Treading Corporation, a sole
proprietorship firm owned by Gautam Mukherjee & Ors.
With
MAT 1765 of 2017
Bengal Bonded Werehouse Ltd. Vs. Fashion Kraft AND COMPANY
REPRESENTED BY ITS SOLE PROPRIETORS Subhra Acharya & Ors.
With
MAT 1766 of 2017
Bengal Bonded Werehouse Ltd. Vs. Jitendra Mishra & Ors.
With
MAT 1767 of 2017
Bengal Bonded Werehouse Ltd. Vs. Rayes Agency, a proprietorship firm being
represented by its sole proprietor Satya Prakash Dutta & Ors.
With
MAT 1768 of 2017
Bengal Bonded Werehouse Ltd. Vs. Errand Express Ltd. & Ors.
With
MAT 1769 of 2017
Bengal Bonded Werehouse Ltd. Vs. J.N. Mukherjee Co. Ltd. & Ors.
With
APOT 203 of 2017
Bengal Bonded Werehouse Ltd. Vs. Paschim Banga Krishi Upakaran
Byabsayik Kalyan Samity & Ors.
2
With
W.P. 432 of 2017
With
APOT 204 of 2017
Bengal Bonded Werehouse Ltd. Vs. Bengal Banded Warehouse
Tenant'Welfare Asso. & Ors.
With
W.P. 410 of 2017
With
APOT 205 of 2017
Bengal Bonded Werehouse Ltd. Vs. ICAEDU Skills Pvt. Ltd. & Ors.
With
W.P. 380 of 2017
With
APOT 206 of 2017
Bengal Bonded Werehouse Ltd. Vs. Swapan Kr. Bhadra & Ors.
With
W.P. 411 of 2017
With
APOT 207 of 2017
Bengal Bonded Werehouse Ltd. Vs. Friend's Stores & Ors.
With
W.P. 399 of 2017
With
APOT 208 of 2017
Bengal Bonded Werehouse Ltd. Vs. Tantia Constructions Ltd. & Ors.
With
W.P. 382 of 2017
With
APOT 209 of 2017
Bengal Bonded Werehouse Ltd. Vs. M/s. Baijnath & Sons & Ors.
With
W.P. 437 of 2017
Ms. Pritha Basu
Ms. Aryya Chatterjee
... For the Appellants.
Mr. Krishna Das Poddar
... For the Respondents in
(MAT 1757 to 67 of 2017). Mr. S. Halder Ms. Nandita Baksi ... For the Respondent Nos. 1 & 2. In APOT 203 of 2017.
Mr. Jayanta Sengupta Mr. Ratul Das Mr. S. Basu ... For the Respondents in APOT 205 of 2017. Mr. N. Dasgupta Ms. P. Dhar ... On behalf of the Nipha Sales.
3Let these matters be listed on 20th November, 2017 under the heading "To Be Mentioned" at 10.30 a.m. (Aniruddha Bose, J.) (Arindam Sinha,J.)