Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Manipur - Subsection Section 20(e) in Manipur Rural Local Bodies Ombudsman Act, 2013 (e)Procedure to be followed during the inquiry, which as far as possible should be summary proceedings;
