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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(9)(i) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978

(i)a joint owner, invested with powers of management on behalf of himself and other joint owners, and the successor in title of any such owner, and