Section 62 in The Rajasthan Waqf Board (Election of Members) Rules, 1999
62. Transmission of ballot boxes etc. to the Returning Officer.
- The Presiding Officer shall then deliver or cause to be delivered to the Returning Officer at such place as the Returning Officer may direct-(a)the ballot boxes or, as the case may be, the bags or covers referred to in Rule 59;(b)the ballot paper account;(c)the sealed packets referred to in Rule 61; and(d)all other papers used at the poll.Part - VICounting of Votes
