Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Rajasthan - Subsection Section 70(aa) in The Rajasthan Financial Corporation General Regulations, 2002 (aa)to refer any claim or demand by or against the Corporation to arbitration and observe and perform the awards.
