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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(5) in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020

(5)In particular and without prejudice to the generality of the foregoing provisions, the Government may take measures and prescribe regulations for the inspection of persons travelling by railway or otherwise or arriving at airports, and the segregation in hospital, temporary accommodation or otherwise, of such persons suspected by the inspecting officer of being infected with any such disease.