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Rajasthan High Court - Jaipur

M/S Kishan Gopal Rungta Pvt. Ltd vs Rays Power Experts Private Ltd on 13 October, 2022

Author: Pankaj Bhandari

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Arbitration Application No. 2/2022

                                   M/s Kishan Gopal Rungta Pvt. Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   Rays Power Experts Private Ltd.
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 13/10/2022 No one has put in appearance on behalf of the applicant.
List this matter after eight weeks.
(PANKAJ BHANDARI),J ARTI SHARMA /1 (Downloaded on 18/10/2022 at 12:05:01 AM) Powered by TCPDF (www.tcpdf.org)