Rajasthan High Court - Jaipur
M/S Kishan Gopal Rungta Pvt. Ltd vs Rays Power Experts Private Ltd on 13 October, 2022
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No. 2/2022
M/s Kishan Gopal Rungta Pvt. Ltd.
----Petitioner
Versus
Rays Power Experts Private Ltd.
----Respondent
For Petitioner(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 13/10/2022 No one has put in appearance on behalf of the applicant.
List this matter after eight weeks.
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