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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(22B) in West Bengal Municipal Act, 1993

(22B)"Heritage Conservation Committee" means the Heritage Conservation Committee constituted under sub-section (1) of section 225D;] [Inserted by the West Bengal Municipal (Amendment) Act, 2000 (West Bengal Act 22 of 2000), w.e.f. 1.9.2000, (Vide Notifn. No. 646/MA/0/C-4/1A-8/98, dated 30.8.2000).]