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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Haryana - Subsection

Section 29(1) in The Haryana State Legal Service Authority Rules, 1995

(1)The Haryana State Grant of Free Legal Service and Advice to the Poor Rules, 1982, are hereby repealed :Provided that any action taken under the rules so repealed shall be deemed to have been taken under the corresponding provisions of these rules.