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[Cites 0, Cited by 1] [Section 77] [Entire Act]

State of Haryana - Subsection

Section 77(3) in Haryana Co-operative Societies Act, 1984

(3)Where no application is made under sub section (1) or where such application is made and disallowed, the society shall apply to the Registrar to make an order confirming the sale and on his confirming the sale, it shall become absolute.