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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(2)(xxii) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(xxii)administer market committee fund referred to in section 43 and maintain the account thereof in the prescribed manner;