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[Cites 0, Cited by 0] [Section 6D] [Entire Act]

State of Odisha - Subsection

Section 6D(6) in The Orissa Agricultural Produce Markets Act, 1956

(6)The agricultural produce covered under the Contract Farming Agreement may be sold to the Contract Farming Sponsor outside the market yard and in such a case, no market fees shall be leviable.