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State of Andhra Pradesh - Section

Section 69 in Andhra Pradesh (Telangana Area) Land Revenue Rules of 1951

69. Special circumstances under which remission can be granted to the crops under wells.

- If the crop under a well is destroyed due to reasons beyond the control of the ryot, such as hailstorm, frost, floods, locusts, etc., remission shall be granted in accordance with the provisions of Rule 42.