Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 245] [Entire Act] State of West Bengal - Subsection Section 245(2) in The Asansol Municipal Corporation Act, 1990. (2)All the provisions of this Chapter, so far as they are applicable, shall mutatis mutandis apply to the commercial ventures undertaken by the Corporation under this section.
