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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of West Bengal - Subsection

Section 96(1) in The Cess Act, 1880

(1)by delivering the same to the person to whom it is directed, or, on failure of such service, by posting the same on some conspicuous part of the house in which the said person resides, or by delivering the said notice to any agent authorized to appear generally for the person to whom such notice is directed; or