Supreme Court - Daily Orders
Rajkot District Co-Operative Bank vs State Of Gujarat & Others on 30 September, 2015
Bench: V. Gopala Gowda, Adarsh Kumar Goel
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION(C) NO. 2872 OF 2015
IN
CIVIL APPEAL NO. 10392 OF 2014
RAJKOT DISTRICT CO-OPERATIVE BANK LTD. ...PETITIONER(S)
Vs.
STATE OF GUJARAT & ORS. ...RESPONDENT(S)
O R D E R
Delay condoned.
We have gone through the review petition and the relevant documents. In our opinion, no case for review is made out.
The review petition is, accordingly, dismissed.
...........................J. (V. GOPALA GOWDA) ...........................J. (ADARSH KUMAR GOEL) NEW DELHI SEPTEMBER 30, 2015 Signature Not Verified Digitally signed by Sushil Kumar Rakheja Date: 2015.09.30 17:10:56 IST Reason: CHAMBER MATTER SECTION IX S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 2872/2015 In C.A. No. 10392/2014 No(s).
RAJKOT DISTRICT CO-OPERATIVE BANK LTD. Petitioner(s) VERSUS STATE OF GUJARAT & OTHERS Respondent(s) (with appln. (s) for c/delay in filing review petition and office report) Date : 30/09/2015 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA HON'BLE MR. JUSTICE ADARSH KUMAR GOEL By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
We have gone through the review petition and the relevant documents. In our opinion, no case for review is made out.
The review petition is, accordingly, dismissed.
(S. K. RAKHEJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER (Signed order is placed on the file)