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Kerala High Court

Arun.K.Babu vs M.G.University Represented By Its on 22 September, 2010

Author: Antony Dominic

Bench: Antony Dominic

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

WP(C).No. 29079 of 2010(H)


1. ARUN.K.BABU,AGED 22,S/O.K.SURESH BABU,
                      ...  Petitioner

                        Vs



1. M.G.UNIVERSITY REPRESENTED BY ITS
                       ...       Respondent

2. CONTROLLER OF EXAMINATIONS,

3. PRINCIPAL, JAI BHARATH COLLEGE OF

                For Petitioner  :SRI.MANU SOLOMAN

                For Respondent  : No Appearance

The Hon'ble MR. Justice ANTONY DOMINIC

 Dated :22/09/2010

 O R D E R
                       ANTONY DOMINIC, J.
                    ================
                 W.P.(C) NO. 29079 OF 2010 (H)
                 =====================

         Dated this the 22nd day of September, 2010

                          J U D G M E N T

Petitioner completed B.Com (Vocational Model 2). When the result of the 6th Semester examination was declared, he had failed in one paper viz, Corporate Accounting (Paper XIV) Unit-II. He applied for revaluation and approached this Court complaining of delay and seeking orders to expedite the revaluation.

2. I heard the Standing Counsel appearing for the respondent University.

3. Having regard to the above, I dispose of the writ petition directing the University to complete the revaluation sought for by the petitioner within 6 weeks of production of a copy of the judgment, provided the application for revaluation has been received and is otherwise in order.

Petitioner shall produce a copy of the judgment before the 2nd respondent for compliance.

ANTONY DOMINIC, JUDGE Rp