Kerala High Court
Arun.K.Babu vs M.G.University Represented By Its on 22 September, 2010
Author: Antony Dominic
Bench: Antony Dominic
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C).No. 29079 of 2010(H)
1. ARUN.K.BABU,AGED 22,S/O.K.SURESH BABU,
... Petitioner
Vs
1. M.G.UNIVERSITY REPRESENTED BY ITS
... Respondent
2. CONTROLLER OF EXAMINATIONS,
3. PRINCIPAL, JAI BHARATH COLLEGE OF
For Petitioner :SRI.MANU SOLOMAN
For Respondent : No Appearance
The Hon'ble MR. Justice ANTONY DOMINIC
Dated :22/09/2010
O R D E R
ANTONY DOMINIC, J.
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W.P.(C) NO. 29079 OF 2010 (H)
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Dated this the 22nd day of September, 2010
J U D G M E N T
Petitioner completed B.Com (Vocational Model 2). When the result of the 6th Semester examination was declared, he had failed in one paper viz, Corporate Accounting (Paper XIV) Unit-II. He applied for revaluation and approached this Court complaining of delay and seeking orders to expedite the revaluation.
2. I heard the Standing Counsel appearing for the respondent University.
3. Having regard to the above, I dispose of the writ petition directing the University to complete the revaluation sought for by the petitioner within 6 weeks of production of a copy of the judgment, provided the application for revaluation has been received and is otherwise in order.
Petitioner shall produce a copy of the judgment before the 2nd respondent for compliance.
ANTONY DOMINIC, JUDGE Rp